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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(2)(b) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959

(b)prescribe the instruction and the examination that shall be imported or held and specify the languages in which such instructions and examination shall be given or held.