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Madhya Pradesh High Court

Dr. Riyajuddin Khan vs Irfanullah Khan on 27 April, 2026

1 MCRC-2890-2019 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 2890 of 2019 (DR. RIYAJUDDIN KHAN Vs IRFANULLAH KHAN ) Dated : 27-04-2026 Counsel for the petitioner is adjusted.

List after two weeks.

(B. P. SHARMA) JUDGE PG Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 27-04-2026 18:44:25