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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in The U.P. Educational Teaching (Subordinate Gazetted) Service Rules, 1993

(2)The scale of pay admissible to the members of the service at the time of the commencement of these rules is as given below :Rs. 2,000-60-2,300-E.B.-75-3.200-100-3,500.