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State of Uttar Pradesh - Section

Section 13 in The U.P. Educational Teaching (Subordinate Gazetted) Service Rules, 1993

13. Scale of pay.

(1)The scale of pay admissible to persons appointed to the various categories of posts in the service shall be such as may be determined by the Government from time to time.
(2)The scale of pay admissible to the members of the service at the time of the commencement of these rules is as given below :Rs. 2,000-60-2,300-E.B.-75-3.200-100-3,500.