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State of Rajasthan - Section

Section 12 in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

12. Grant of Duplicate Licence, Certificate and Permit.

(1)Application for grant of duplicate Licence, Certificate or Permit shall be submitted in Form-C.
(2)A duplicate Licence, Certificate or Permit, as the case may be, granted under these rules shall be issued on payment of the fee as may be specified by the State Government.