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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)A duplicate Licence, Certificate or Permit, as the case may be, granted under these rules shall be issued on payment of the fee as may be specified by the State Government.