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Union of India - Section

Section 4 in Punjab National Bank Officer Employees’ (Discipline and Appeal) Amendment Regulations, 2023

4. Officers in Top Executive Director Managing Director | The Committee of the Executive Grade Scale- or and Chief Executive Board VI or Top in his/her absence Officer or or Executive Grade Scale- | Managing Director | in his/her absence / in | in case the Committee is VII and Chief Executive | case he/she is | functioning as Appellate

Officer functioning as | Authority, Disciplinary Authority, | the Board theCommittee of the Board