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Union of India - Act

Punjab National Bank Officer Employees’ (Discipline and Appeal) Amendment Regulations, 2023

UNION OF INDIA
India
The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

Punjab National Bank Officer Employees’ (Discipline and Appeal) Amendment Regulations, 2023

Regulation F-NO-PNB-HRD-DAC-D-A-2022-23 of 2023

  • Published in Gazette of India : Extraordinary on 20 February 2023
  • Commenced on 20 February 2023
  • [This is the version of this document from 20 February 2023.]
F. No. PNB/HRD/DAC/D&A/2022-23.—In exercise of the powers conferred by section 19 of the Banking Companies (Acquisition and Transfer of Undertaking) Act, 1970 (5 of 1970), the Board of Directors after consultation with Reserve Bank and with the previous sanction of the Central Government, hereby makes the following regulations further to amend the Punjab National Bank Officer Employees’ (Discipline and Appeal) Regulations, 1977, namely: -Short Title and commencement: -

1.

(1)These regulations may be called the Punjab National Bank Officer Employees’ (Discipline and Appeal) Amendment Regulations, 2023. (2) They shall come into force on the date of Publication in the Official Gazette.

2. In the Punjab National Bank Officer Employees’ (Discipline and Appeal) Regulations, 1977 for the Schedule, the following schedule shall be substituted, namely:-

THE GAZETTE OF INDIA : EXTRAORDINARY[PART ITJ—SEc.4]“SCHEDULE” [See regulation 3(b), 3(g), 3(n)]S. Name of post Disciplinary Appellate ReviewingNo. Authority Authority Authorityत) छठ) 3) 4 6)

1. Officers in Junior | General Manager, Zonal Chief General Executive Director or Management Grade | Office or Manager — Human in his/her absence/ in Scale— I or Middle in his/her absence Resource Division, case he/she is Management Grade | Chief General Manager, Head Office functioning as Appellate Scale- II or Middle Zonal Office or Authority, Management Grade | of placewhere cause of | in his/her absence orin | Managing Director and Scale- वा action arisen. case where Chief Chief Executive Officer

General Manager-Zonal Office is Disciplinary Authority,z Officers in Junior | General Manager - Executive Director. Management Grade | Human Resource Scale- I or Middle | Division, Head Office Management Grade Scale- II or Middle Management Grade Scale- HI (where cause of action has arisen at Head Office or place of deputation or Overseas posting)

3. Officers in Senior General Manager — Chief General Executive Director or Management Grade Human Resource Manager- Human in his/her absence/ in Scale-IV or Senior Division, Head Office Resource Division, case he/she is Management Grade Head Office functioning as Appellate Scale-V or Authority,

in his/her absence Managing Director and Executive Director Chief Executive Officer

4. Officers in Top Executive Director Managing Director | The Committee of the Executive Grade Scale- or and Chief Executive Board VI or Top in his/her absence Officer or or Executive Grade Scale- | Managing Director | in his/her absence / in | in case the Committee is VII and Chief Executive | case he/she is | functioning as Appellate

Officer functioning as | Authority, Disciplinary Authority, | the Board theCommittee of the Board

5. Officers in Top Managing Director | The Committee of The Board”. Executive Grade Scale- | and Chief Executive | the Board vill Officer or in his/her

absence Executive Director.Note: The Managing Director and Chief Executive Officer or the Executive Director by way of a specific or general order shall specify the General Manager or Chief General Manager, who would act as Disciplinary Authority.S. K. RANA, Chief General Manager- HR [ADVT.-HI/4/Exty./625/2022-23][भाग वा---खण्ड 4] भारत का राजपत्र : असाधारण 5Note: The principal regulations were published in the Gazette of India, Part वा, Section 4 and were subsequently amended vide following notifications, namely:Serial Number Date of Notification Date when published in the No. Official Gazette
(1)(2) (3) (4)

1. PNB/DAC/P/2/2008 29.08.2008 13.09.2008

2. PNB/HRMD/DAC/P/2/2016 30.11.2016 03.12.2016

3. HRDD/POL/OSR/(E) 27.03.2020 27.03.2020

Uploaded by Dte. of Printing at Government of India Press, Ring Road, Mayapuri, New Delhi-110064 and Published by the Controller of Publications, Delhi-1 10054 Mao) KUMAR, gangs