Himachal Pradesh High Court
Tibetan Nursery Day School And Ors vs M.C.Corp., Shimla And Ors on 29 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Tibetan Nursery day school and ors Vs M.C.Corp., Shimla and ors .
CWP No. 9182 of 2011 29.09.2022 Present: Mr. R.L.Sood, Senior Advocate with Ms. Sanjeevni, Advocate, for the petitioners.
Mr. Naresh K. Gupta, Advocate, for respondent No.1.
Mr. Desh Raj Thakur,Addl. Advocate General, for respondents o. 2 and 3.
Mr. Rajlinder Thakur, Central Government Counsel for respondent No.4.
List the matter before another Bench at the pleasure of Hon'ble the Chief Justice.
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( Satyen Vaidya ) Judge September 29, 2022 (gaurav) ::: Downloaded on - 29/09/2022 20:05:24 :::CIS