Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

Tibetan Nursery Day School And Ors vs M.C.Corp., Shimla And Ors on 29 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Tibetan Nursery day school and ors Vs M.C.Corp., Shimla and ors .

CWP No. 9182 of 2011 29.09.2022 Present: Mr. R.L.Sood, Senior Advocate with Ms. Sanjeevni, Advocate, for the petitioners.

Mr. Naresh K. Gupta, Advocate, for respondent No.1.

Mr. Desh Raj Thakur,Addl. Advocate General, for respondents o. 2 and 3.

Mr. Rajlinder Thakur, Central Government Counsel for respondent No.4.

List the matter before another Bench at the pleasure of Hon'ble the Chief Justice.

.

( Satyen Vaidya ) Judge September 29, 2022 (gaurav) ::: Downloaded on - 29/09/2022 20:05:24 :::CIS