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State of West Bengal - Section

Section 3 in The Indian Forest (West Bengal Amendment) Act, 1981

3. Amendment of section 2 of Act 16 of 1927.

- In section 2 of the principal Act, -
(a)in clause (4), -
(i)in sub-clause (a), for the words "and myrobalans," the words, ",myrobalans, gum, sal seeds, sal leaves, kend leaves, wild animals, skins, tusks, horns and bones, and all other parts or produce of wild animals," shall be substituted,
(ii)in sub-clause (b), in item, (iii), -
(a)the words "wild animals and skins, tusks, horns, bones," shall be omitted,
(b)the words "and all other parts or produce of animals," shall be omitted;
(b)in clause (6), the word "and" at the end shall be omitted;
(c)in clause (7), for the words "and canes.", the words "and canes, and" shall be substituted;
(d)after clause (7), the following clause shall be inserted :-
'(8) "wild animal" shall have the same meaning as in the Wild Life (Protection) Act, 1972.'.