Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(a) in The Indian Forest (West Bengal Amendment) Act, 1981

(a)in clause (4), -
(i)in sub-clause (a), for the words "and myrobalans," the words, ",myrobalans, gum, sal seeds, sal leaves, kend leaves, wild animals, skins, tusks, horns and bones, and all other parts or produce of wild animals," shall be substituted,
(ii)in sub-clause (b), in item, (iii), -