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State of Gujarat - Section

Section 20 in Gujarat State Disaster Management Act, 2003

20. Powers and functions of the Chief Executive Officer.

(1)The Chief Executive Officer shall exercise and perform the following powers and functions, namely:-
(a)co-ordinate and monitor activities relating to prevention and mitigation of disasters, including capacity building;
(b)co-ordinate and monitor rehabilitation and reconstruction activities;
(c)monitor the progress of the preparation and updating of disaster management plans and co-ordinate the implementation of such plans;
(d)prepare and submit periodically a report to the Authority on the activities undertaken by the Authority;
(e)delegate his powers and function of officers and employees of the Authority;
(f)to exercise such powers and perform such as may be delegated by the Authority;
(g)to exercise such other powers and perform such other functions as may be specified by the regulations.