Section 20(1) in Gujarat State Disaster Management Act, 2003
(1)The Chief Executive Officer shall exercise and perform the following powers and functions, namely:-(a)co-ordinate and monitor activities relating to prevention and mitigation of disasters, including capacity building;(b)co-ordinate and monitor rehabilitation and reconstruction activities;(c)monitor the progress of the preparation and updating of disaster management plans and co-ordinate the implementation of such plans;(d)prepare and submit periodically a report to the Authority on the activities undertaken by the Authority;(e)delegate his powers and function of officers and employees of the Authority;(f)to exercise such powers and perform such as may be delegated by the Authority;(g)to exercise such other powers and perform such other functions as may be specified by the regulations.
