Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(2) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004 (2)Words and expressions used and not defined in these regulations shall bear the same meaning as in the Act.
