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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(2) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(2)As and when the Grades and Classification of posts are revised by the Government from time to time, the Grade and Classification of the posts mentioned above shall be deemed to have been revised automatically accordingly.Part - III Appointing Authority