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State of Jharkhand - Section

Section 6 in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

6. Classification of posts.

- All the Civil Posts, post of the State Services and other services under the State shall, by a general or special order of the Government, be classified as follows :-
SI. No. Description of Posts Classification of posts
I. All Posts drawing payin following pay band and grade pays :-PB - IV, Z37400-67000/-, Grade Pay t 10000/-, 8900/- & 8700/-PB - III, Z 15600-39100/-, Grade Pay 7600/-,6600/- & 5400/- Group A
2. All Posts drawing payin following pay band and grade pays :-PB - II, Z 9300-34800/-, Grade Pay Z 5400/-,4800/-, 4600/- & 4200/- Group B
3. All Posts drawing payin following pay band and grade pays :-PB - I, Z 5200-20200/-, Grade Pay 2800/-,2400/-, 2000/-, 1900/- & 1800/- Group C
4. All Posts drawing payin following pay band and grade pays :-1S, Z 4440-7440/-, Grade Pay Z 1800/- &1650/- Group D
Explanation. - (1) For the purpose of this rule Pay Band and Grade Pay have the same meaning as assigned in the Finance Department, Resolution No. 660 dated 28.02.2009.
(2)As and when the Grades and Classification of posts are revised by the Government from time to time, the Grade and Classification of the posts mentioned above shall be deemed to have been revised automatically accordingly.Part - III Appointing Authority