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[Cites 0, Cited by 0] [Section 21(6)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(6)(a) in The National Cadet Corps Rules, 1948

(a)in the Senior Division if he has rendered commissioned service in the Armed Forces, U.O.T.C./I.T.F./[T.A.]/[J&K Cadet Corps] [Inserted by S.RO. 10, dated 30th, 1957, Part II, Section 4, page 5] or national Cadet Corps (Senior Division) or has passed Certificate `C' Examination of the National Cadet Corps;