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Union of India - Section

Section 21 in The National Cadet Corps Rules, 1948

21. Method of Appointment.

(1)If the Vice-Chancellor of a University or the Director National Cadet Corps or the Director of Public Instruction does not reject the application, the applicant shall be directed to appear before a Selection Board, to beset up in the manner specified by the Ministry of Defence, Government of India.
(2)If the Selection Board recommends the applicant for appointment as an officer in the National Cadet Corps, the applicant shall be required to sign a declaration in Form III. The President of the Selection Board on being satisfied that the applicant under stands the questions put to him and consents to the conditions of service, shall sign a certificate to that effect on the said Form.
(3)The State Government shall then direct the applicant to proceed to an Army unit for undergoing training for period of time specified in Part VIII of these rules.
(4)On completion of training, the applicant shall be reported on and his application together with the report shall be sent to the Ministry of Defence, Government of India.
(5)If the Government of India is satisfied that the applicant is suitable and qualified for appointment as an officer in the National Cadet Corps, it will commission him as an officer in the National Cadet Corps.
(6)[ The Government of India may grant to any person without pre-commission training, commission as an officer-
(a)in the Senior Division if he has rendered commissioned service in the Armed Forces, U.O.T.C./I.T.F./[T.A.]/[J&K Cadet Corps] [Inserted by S.RO. 10, dated 30th, 1957, Part II, Section 4, page 5] or national Cadet Corps (Senior Division) or has passed Certificate `C' Examination of the National Cadet Corps;
(b)in the Junior Division if he has rendered service as an officer not below the rank of Junior Commissioned Officer of a Viceroy's Commissioned Officer in the Army or a Chief Petty Officer in the Navy or a Warrant Officer in the Air Force or a Commissioned Officer in the National Cadet Corps or has passed Certificate `B' or `C' Examination of the National Cadet Corps.]