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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Mizoram - Subsection

Section 7(1) in Lai Autonomous District (Village Councils) Act, 2007

(1)All the elected members of the Village Council shall hold office during the life of the Village Council. A member nominated to a Village Council under the provision of sub-section(3) of section-3 shall hold office during the pleasure of the Executive Committee.