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State of Mizoram - Section

Section 7 in Lai Autonomous District (Village Councils) Act, 2007

7. Tenure of membership for Elected and Nominated member.

(1)All the elected members of the Village Council shall hold office during the life of the Village Council. A member nominated to a Village Council under the provision of sub-section(3) of section-3 shall hold office during the pleasure of the Executive Committee.