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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(2) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(2)The Governing Council may appoint a teacher or any other member of the academic staff working in any other University or organisation, for undertaking a joint project in the manner laid down in the ordinances.