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State of Tamilnadu - Section

Section 62 in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

62. Special mode of appointment.

(1)The Governing Council may invite a person of high academic distinction and professional attainments to accept a post of Professor in the University on such terms and conditions as it deems fit, and on his acceptance appoint him to the post.
(2)The Governing Council may appoint a teacher or any other member of the academic staff working in any other University or organisation, for undertaking a joint project in the manner laid down in the ordinances.