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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(i) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(i)The Committee shall have full discretion in the matter of (a) permitting an officer to apply for or accept a situation or assignment elsewhere and (b) accepting an invitation from another University or any other agency or organization including State or Central Government requesting for placing his services for a specified or unspecified period, at the disposal of any such body.