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State of Rajasthan - Section

Section 68 in University of Udaipur Officers (Conditions of Service) Rules, 1976

68.

(i)The Committee shall have full discretion in the matter of (a) permitting an officer to apply for or accept a situation or assignment elsewhere and (b) accepting an invitation from another University or any other agency or organization including State or Central Government requesting for placing his services for a specified or unspecified period, at the disposal of any such body.
(ii)All invitation shall be extended, received and/or accepted through the University.
(iii)If the Committee itself, deputes an officer to work in another Indian or Foreign University or any other agency, institution or organization including Central and State Governments, the Committee will ensure that the emoluments (salary and allowances) and other service conditions of the officer to deputed are not to his disadvantage.