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[Cites 1, Cited by 16]

Himachal Pradesh High Court

Govind Ram vs . Shiv Ram & Anr. on 22 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Govind Ram Vs. Shiv Ram & anr.

RSA No.453 of 2016 .

22.03.2023 Present: Mr. O.C. Sharma, Advocate, for the appellant.

Mr. Karun Negi, Advocate, for respondent No.1. Mr. Chaman Goverdhan, Advocate, for respondent No.2.

CMP No.2372 of 2023 Heard.

The application for early hearing is allowed and the appeal be listed for final hearing in the month of August, 2023.




                                                         ( Sushil Kukreja )
             March 22, 2023                                    Judge
                 (VH)







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