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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(g) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(g)two persons having special knowledge in agricultural education, research and extension education, to be nominated by the Vice-Chancellor;