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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(2)The Academic Council shall consist of the following members :-
(a)the Vice-Chancellor;
(b)the Secretary, Department of Agriculture, Government of West Bengal, or his nominee;
(c)the Dean of each Faculty;
(d)the Director of Research;
(e)the Director of Extension Education;
(f)the Director of Farms;
(g)two persons having special knowledge in agricultural education, research and extension education, to be nominated by the Vice-Chancellor;
(h)two Heads of the Departments from each Faculty, nominated by the Vice-Chancellor on rotational basis;
(i)three Professors of the University, to be nominated by the Vice-Chancellor, and four Teachers, not below the rank of Reader of the University, to be nominated by the Vice-Chancellor in such a manner that each Faculty shall have at least one member;
(j)one post-graduate student nominated by the Central Students' Union of the University;
(k)The Registrar.