Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Bihar - Subsection Section 31(1) in Bihar Public Service Commission (Conditions of Service) Regulations, 1960 (1)The Ministerial officers and inferior servants shall, subject to the control of the Chairman, be appointed by the Secretary.
