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State of Bihar - Section

Section 31 in Bihar Public Service Commission (Conditions of Service) Regulations, 1960

31.

(1)The Ministerial officers and inferior servants shall, subject to the control of the Chairman, be appointed by the Secretary.
(2)The scales of pay, Rules for recruitment and promotion and other conditions of service of the Ministerial officers and inferior staff of the Commission shall be similar to those prescribed for the corresponding posts in the Bihar Secretariat.
(3)The authority, which may impose any of the penalties prescribed in Rule 2 of the Bihar Subordinate Services (Discipline and Appeal) Rules, shall be the Secretary and the appellate authority shall be the Chairman.