Bombay High Court
Usha Jaysingh Saryu Singh And 28 Ors vs State Of Maharashtra And 7 Ors on 20 December, 2018
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (WRIT PETITION) LODGING NO. 289 OF 2017
In
WRIT PETITION 925 OF 2017
Udayraj Kevat And 14 Ors ....Petitioner
V/S
State Of Maharashtra And 7 Ors ....Respondent
WITH WRIT PETITION NO. 2877 OF 2014 Mr. Biju Bharat ....Petitioner V/S State Of Maharashtra Through Its Secretary To ....Respondent The Ministry Of Hsg. Dept. And 4 Ors.
WITH WRIT PETITION NO. 2878 OF 2014 Shri Muniraj R. Kurmi And 8 Ors. ....Petitioner V/S State Of Maharashtra Through Its Secretary And ....Respondent 4 Ors.
WITH WRIT PETITION NO. 2984 OF 2016 Priti Prashant Lakhani And 2 Ors ....Petitioner V/S Sicom Limited And Anr ....Respondent WITH Page 1/5 ::: Uploaded on - 20/12/2018 ::: Downloaded on - 25/12/2018 22:22:43 ::: NOTICE OF MOTION (WRIT PETITION) NO. 185 OF 2017 In WRIT PETITION 912 OF 2017 Usha Jaysingh Saryu Singh And 28 Ors ....Petitioner V/S State Of Maharashtra And 7 Ors ....Respondent WITH WRIT PETITION NO. 912 OF 2017 Usha Jaysingh Saryu Singh And 28 Others ....Petitioner V/S State Of Maharashtra And 7 Others ....Respondent WITH WRIT PETITION NO. 925 OF 2017 Udayraj Kevat And 14 Ors ....Petitioner V/S State Of Maharashtra And 7 Ors ....Respondent WITH CONTEMPT PETITION IN WRIT PETITION NO. 70 OF 2016 In WRIT PETITION 912 OF 2017 Vijaykamal Properties Pvt. Ltd. ....Petitioner V/S Usha Jaysingh Saryu Singh And 39 Ors ....Respondent WITH CONTEMPT PETITION IN WRIT PETITION NO. 68 OF 2016 In WRIT PETITION 925 OF 2017 Page 2/5 ::: Uploaded on - 20/12/2018 ::: Downloaded on - 25/12/2018 22:22:43 ::: Vijaykamal Properties Pvt Ltd ....Petitioner V/S Udayraj Kevat And 25 Ors ....Respondent WITH CONTEMPT PETITION IN WRIT PETITION NO. 69 OF 2016 In WRIT PETITION 2878 OF 2014 Vijaykamal Properties Pvt Ltd ....Petitioner V/S Shri Muniraj R. Kurmi And 11 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 10 OF 2017 In WRIT PETITION 2878 OF 2014 Shri Muniraj R. Kurmi And 8 Ors. ....Petitioner V/S State Of Maharashtra Through Its Secretary And ....Respondent 4 Ors. And Rabindra Singh And Another (applicants) WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 42 OF 2017 In WRIT PETITION 925 OF 2017 Udayraj Kevat And 14 Ors ....Petitioner V/S State Of Maharashtra And 7 Ors And ....Respondent Radheshyam B Singh And 2 Ors (interver) WITH Page 3/5 ::: Uploaded on - 20/12/2018 ::: Downloaded on - 25/12/2018 22:22:43 ::: CHAMBER SUMMONS IN WRIT PETITION. NO. 13 OF 2017 In WRIT PETITION 912 OF 2017 Usha Jaysingh Saryu Singh And 28 Others ....Petitioner V/S State Of Maharashtra And 7 Others And Mohd. ....Respondent Naushad (intervener) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 291 OF 2017 In WRIT PETITION 912 OF 2017 Usha Jaysingh Saryu Singh And 28 Others ....Petitioner V/S State Of Maharashtra And 7 Others ....Respondent Manoj Harit & Co. for Petitioner No. 1,3 & 4 in W. P 925/2017, for Petitioner No. 1, 7, 10, 13, 21 to 29 in W.P. 927/2017, for Petitioners No.s 2, 6 To 8 in W. P. 2878/2014 Gauraj Shah a/w Reshma Chitnis Potdar i/b Chitnis Vaithy & Co. for Petitioner Nos. 5 to 7 and 9 to 14 in W.P. 925/2017, for Petitioner No.s 2 To 4, 8, 9, 11, 12 and 14 to 148 in W.P. 912/2017, for Petitioner No. 1, 3 To 5 in W.P. 2878/ 2014 Mr. Biju Bharat Petitioner in person in W.P. 2877/2014 Mr. Sukanta Karmarkar, AGP in W.P. 2878/2014 Mr. S.B. Gore, AGP in W.P. 925/2017 J. G. Aradwad ( Reddy) for R. No. 7 in W.P. 925/2017 CORAM : G. S. KULKARNI, J DATE : 20th December, 2018 Page 4/5 ::: Uploaded on - 20/12/2018 ::: Downloaded on - 25/12/2018 22:22:43 ::: P.C. :
Stand over to 228/12/2018.
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