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[Cites 4, Cited by 8]

Bombay High Court

Vijaykamal Properties Pvt. Ltd vs Usha Jaysingh Saryu Singh And 39 Ors on 6 December, 2018

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 925 OF 2017

 Udayraj Kevat And 14 Ors                               ....Petitioner
            V/S
 State Of Maharashtra And 7 Ors                      ....Respondent

WITH WRIT PETITION NO. 2877 OF 2014 Mr. Biju Bharat ....Petitioner V/S State Of Maharashtra Through Its Secretary To ....Respondent The Ministry Of Hsg. Dept. And 4 Ors.

WITH WRIT PETITION NO. 2878 OF 2014 Shri Muniraj R. Kurmi And 8 Ors. ....Petitioner V/S State Of Maharashtra Through Its Secretary And ....Respondent 4 Ors.

WITH WRIT PETITION NO. 2984 OF 2016 Priti Prashant Lakhani And 2 Ors ....Petitioner V/S Sicom Limited And Anr ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 185 OF 2017 In Page 1/4 ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 08:04:24 ::: WRIT PETITION 912 OF 2017 Usha Jaysingh Saryu Singh And 28 Ors ....Petitioner V/S State Of Maharashtra And 7 Ors ....Respondent WITH WRIT PETITION NO. 912 OF 2017 Usha Jaysingh Saryu Singh And 28 Others ....Petitioner V/S State Of Maharashtra And 7 Others ....Respondent WITH CONTEMPT PETITION IN WRIT PETITION NO. 70 OF 2016 In WRIT PETITION 912 OF 2017 Vijaykamal Properties Pvt. Ltd. ....Petitioner V/S Usha Jaysingh Saryu Singh And 39 Ors ....Respondent WITH CONTEMPT PETITION IN WRIT PETITION NO. 68 OF 2016 In WRIT PETITION 925 OF 2017 Vijaykamal Properties Pvt Ltd ....Petitioner V/S Udayraj Kevat And 25 Ors ....Respondent WITH CONTEMPT PETITION IN WRIT PETITION NO. 69 OF 2016 In WRIT PETITION 2878 OF 2014 Page 2/4 ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 08:04:24 ::: Vijaykamal Properties Pvt Ltd ....Petitioner V/S Shri Muniraj R. Kurmi And 11 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 10 OF 2017 In WRIT PETITION 2878 OF 2014 Shri Muniraj R. Kurmi And 8 Ors. ....Petitioner V/S State Of Maharashtra Through Its Secretary And ....Respondent 4 Ors. And Rabindra Singh And Another (applicants) WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 42 OF 2017 In WRIT PETITION 925 OF 2017 Udayraj Kevat And 14 Ors ....Petitioner V/S State Of Maharashtra And 7 Ors And ....Respondent Radheshyam B Singh And 2 Ors (interver) WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 13 OF 2017 In WRIT PETITION 912 OF 2017 Usha Jaysingh Saryu Singh And 28 Others ....Petitioner V/S State Of Maharashtra And 7 Others And Mohd. ....Respondent Naushad (intervener) Page 3/4 ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 08:04:24 ::: WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 289 OF 2017 In WRIT PETITION 925 OF 2017 Udayraj Kevat And 14 Ors ....Petitioner V/S State Of Maharashtra And 7 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 291 OF 2017 In WRIT PETITION 912 OF 2017 Usha Jaysingh Saryu Singh And 28 Others ....Petitioner V/S State Of Maharashtra And 7 Others ....Respondent CORAM : G. S. KULKARNI, J DATE : 6th December, 2018 P.C. :

Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 13/12/2018.
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