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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(3)(e) in The Punjab Agricultural University Act, 1961

(e)to make recommendations to the Board on all proposals involving expenditure for which no provision has been made in the budget or which involves expenditure in excess of the amount provided in the budget.