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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(3) in The Punjab Agricultural University Act, 1961

(3)The powers and duties of the Finance Committee shall be -
(a)to examine the annual accounts of the University and the advise the Board thereon;
(b)to examine the annual budget estimates and advise the Board thereon;
(c)to review the financial position of the University from time to time;
(d)to make recommendations to the University on all matters relating to the finances of the University;
(e)to make recommendations to the Board on all proposals involving expenditure for which no provision has been made in the budget or which involves expenditure in excess of the amount provided in the budget.