Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Rajasthan - Subsection Section 74(6) in First Statutes of the University of Udaipur (6)fund borrowed on the security of the University properties with the concurrence of the State Government for the purposes of the University.
