Section 74 in First Statutes of the University of Udaipur
74. Moneys, forming part of the Fund.
- The following moneys shall form part of, and be paid into University Fund, namely:-(1)any contribution or grant by the State Government;(2)any contribution or grant by the Central Government directly received by the University;(3)income accruing to the University from all sources including income from fees, fines and charges;(4)trusts, bequests, donations, endowments and other grants, if any, made in favour of the University;(5)such other money as may be prescribed by the Statutes/Regulations to be forming part of the University Fund; and(6)fund borrowed on the security of the University properties with the concurrence of the State Government for the purposes of the University.
