Section 2(30)(a) in The U.P. Water Supply and Sewerage Act, 1975

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State of Uttar Pradesh - Subsection

Section 2(30)(a) in The U.P. Water Supply and Sewerage Act, 1975

(a)any tank, cistern, hydrant, stand-pipe, meter or tap, situated on any private property and connected with a main or other pipe belonging to Jal Sansthan; and

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State of Uttar Pradesh - Subsection

Section 2(30)(a) in The U.P. Water Supply and Sewerage Act, 1975