Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act] Union of India - Subsection Section 98(1)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984 (a)acknowledge immediately the receipt of Form 20 in Part-II of that Form and despatch the same to the applicant;