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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(1) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(1)The Director (Administration) on receipt application in Part-I of Form 20 under Regulation 97 shall-
(a)acknowledge immediately the receipt of Form 20 in Part-II of that Form and despatch the same to the applicant;
(b)complete Part-III and IV of that Form.