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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(e) in The Shri Jagannath Temple Prasikhyana Regulations, 2003

(e)to prepare all literature and books, audio and video cassets and C.Ds. related to Prasikhyana Programme;