Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 6]

Himachal Pradesh High Court

Hans Lata vs . State Of H.P. & Others on 1 September, 2022

Bench: Sabina, Sushil Kukreja

Hans Lata Vs. State of H.P. & Others CWP No. 5098 of 2020 .

01.09.2022 Present: Mr. Panku Chaudhary, Advocate on behalf of Mr. Vinay Sharma, Advocate, for the petitioner Mr. Ajay Vaidya, Sr. Additional Advocate General for the respondents.

Learned Senior Additional Advocate General, for the respondents submits that no reply is to be filed in this case as it is a covered matter by the judgment passed in CWP No.1002 of 2020.

Learned counsel for the petitioner requests for an adjournment.

As requested, list again on 29th December, 2022.

( Sabina) Judge (Sushil Kukreja ) September 1, 2022 (ravinder) Judge ::: Downloaded on - 02/09/2022 20:03:32 :::CIS