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State of Rajasthan - Section

Section 351 in Rajasthan Panchayati Raj Rules, 1996

351. Election of Members.

(1)Procedure of election shall be the same as prescribed for election of members of a Standing Committee of Zila Parishad.
(2)Such meeting for election of members shall be called by the Collector or officer nominated by him not below the rank of additional collector who will be assisted by the Chief Executive Officer.