Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 351] [Entire Act]

State of Rajasthan - Subsection

Section 351(2) in Rajasthan Panchayati Raj Rules, 1996

(2)Such meeting for election of members shall be called by the Collector or officer nominated by him not below the rank of additional collector who will be assisted by the Chief Executive Officer.