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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Himachal Pradesh - Subsection

Section 33(1) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(1)It shall be the duty of the Board of Studies to make suggestions to the faculty concerned regarding,-
(a)syllabi for the subjects or subjects of instruction;
(b)combination of subjects permitted in various courses;
(c)identification of new courses of study;
(d)appointment of paper-setters and examiners; and
(e)any matter referred to it by the Academic Council or the faculty concerned.