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State of Himachal Pradesh - Section

Section 33 in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

33. Powers and functions of the Board of Studies.

(1)It shall be the duty of the Board of Studies to make suggestions to the faculty concerned regarding,-
(a)syllabi for the subjects or subjects of instruction;
(b)combination of subjects permitted in various courses;
(c)identification of new courses of study;
(d)appointment of paper-setters and examiners; and
(e)any matter referred to it by the Academic Council or the faculty concerned.
(2)The Boards of Studies shall also discharge such other functions, as may be prescribed by the Statutes or the Regulations.