Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The National Commission For Minority Educational Institutions (Procedure For Appeal) Rules, 2006

(2)Such day shall be fixed with reference to the current business of the Commission.