Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 12 in The National Commission For Minority Educational Institutions (Procedure For Appeal) Rules, 2006

12. Day for hearing of appeal

.-(1) Unless the Commission dismisses the appeal under rule 10, it shall fix a date for hearing the appeal.
(2)Such day shall be fixed with reference to the current business of the Commission.