Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(2) in Orissa School Education (Community Participations) Rules, 2000 (2)The D.l. of Schools shall be Registration Authority for the Parent-Teachers' Associations of all Upper Primary Schools within his jurisdiction.
