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State of Odisha - Section

Section 4 in Orissa School Education (Community Participations) Rules, 2000

4. Registration.

(1)The concerned S.I. of Schools shall be Registering Authority for the Parent-Teachers Association of Primary Schools and NFE Centres within his jurisdiction.
(2)The D.l. of Schools shall be Registration Authority for the Parent-Teachers' Associations of all Upper Primary Schools within his jurisdiction.
(3)The C.l. of Schools shall be Registration Authority for the Parent-Teachers' Associations of High Schools.
(4)The Headmaster of the institution shall furnish the details of the Parent Teacher's Association of his school to the S.I.of Schools/D.I. of Schools/ and C.l. of Schools, as the case may be, in Form III. On receipt of the information from the Head of the Institution he shall assign a Registration Number to the Parent-Teachers' Association.