Section 5 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015
5. Constitution of the Service.
- The Service shall consist of, -(a)all persons holding substantively posts specified in the Schedule on the date of commencement of these rules;(b)all persons recruited to the post(s) included in service before the commencement of these rules; and(c)all persons recruited to the service in accordance with the provisions of these rules except on urgent temporary appointment under Rule 34.
