Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(c) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015 (c)all persons recruited to the service in accordance with the provisions of these rules except on urgent temporary appointment under Rule 34.
